INOX LEISURE LIMITED Vs. INDO PACIFIC PROJECTS LIMITED

Referred Judgements :-

RASHTRIYA ISPAT NIGAM LIMITED VS. VERMA TRANSPORT COMPANY [REFERRED TO]
BOOZ ALLEN AND HAMILTON INC VS. SBI HOME FINANCE LTD [REFERRED TO]
GARDEN FINANCE LIMITED VS. PRAKASH INDS LIMITED [REFERRED TO]
PAMVI CONSULTANCY SERVICES LIMITED VS. GLOBAL SYNTEX BHILWARA LIMITED [REFERRED TO]
BHOLANATH RAMJAS YADAV OF MUMBAI VS. KERSI JAMSHED RANDERIA [REFERRED TO]
ANIL VS. RAJENDRA [REFERRED TO]
HARVESTDEAL SECURITIES LTD. VS. PUNJAB NATIONAL BANK [REFERRED TO]
GREAVES COTTON LIMITED VS. UNITED MACHINERY AND APPLIANCES [REFERRED TO]
KINNARI MULLICK AND ANOTHER VS. GHANSHYAM DAS DAMANI [REFERRED TO]
AMEET LALCHAND SHAH VS. RISHABH ENTERPRISES [REFERRED TO]