LAWS(BOM)-2019-8-100

AANANDA KASHINATH SHUKHLA Vs. STATE OF MAHARASHTRA

Decided On August 13, 2019
Aananda Kashinath Shukhla Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) To be detagged WP Nos. 8209/18, 8512/18 and 9458/17 from the aforesaid group and place the said detagged matters on 26/08/2019.