LAWS(BOM)-2019-7-130

AMBADAS DATTATRAYA GOAD Vs. SHASHIKALA ARUN CHAUDHARI

Decided On July 18, 2019
Ambadas Dattatraya Goad Appellant
V/S
Shashikala Arun Chaudhari Respondents

JUDGEMENT

(1.) This matter was heard extensively on 26.06.2019 and on 04.07.2019.

(2.) I had passed the following order on 04.07.2019:

(3.) The admitted factors in this case are as under:-