(1.) These five applications seeking intervention in application for anticipatory bail are filed by the victim in order to assist the prosecution in this case with relevant facts, before this Court.
(2.) The applicants herein have been booked under Sections 143, 147, 341, 326, 307 read with Section 149 of I.P.C. by Fatorda police station on 20.05.2019 at 15.50 hrs. at Borda, Margao, Goa.
(3.) Earlier, the anticipatory bail applications filed by the applicants before the Sessions court were withdrawn. The applicants thereafter preferred second applications for anticipatory bail filed before the Sessions Court, which were rejected.