(1.) Rule, with the consent of the learned counsel for the parties made returnable forthwith and heard.
(2.) This writ petition is filed with the following substantive prayers:-
(3.) Brief facts leading to the filing the present writ petition are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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