(1.) This Second Appeal is preferred by the defendants against the judgment and decree passed in Regular Civil Appeal No. 98 of 2014.
(2.) I shall refer the parties by their nomenclature in the suit.
(3.) The facts in brief are as under :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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