LAWS(BOM)-2019-8-239

HOTEL AMARJIT PVT. LTD. Vs. MUMBAI PORT TRUST

Decided On August 06, 2019
Hotel Amarjit Pvt. Ltd. Appellant
V/S
MUMBAI PORT TRUST Respondents

JUDGEMENT

(1.) Mumbai Port Trust (Respondent No.1) floated tender notice E.132/2018 inviting offers for 'Retrofitting, Operation and Maintenance of Ro-Pax Passenger Terminal Cum Restaurant ' at Prince's Dock.

(2.) Various Sub-clauses of Clause 3.4 listed terms of qualification, and the relevant clauses read as under:-

(3.) The notice inviting tender was published on 2 January 2019 with pre-bid meeting date notified as 21 January 2019; postponed vide corrigendum dated 19 January 2019 to 23 January 2019. By four corrigendums the date was extended to 18 March 2019.