N. SAMPATH GANESH Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. Mukul Rohatgi, learned senior counsel for the Petitioners in Writ Petition No.4145 of 2019, Mr. Seervai, learned senior counsel appearing on behalf of the Petitioner in Writ Petition No.4144 of 2019, Mr. Aspi Chinoy, learned senior counsel appearing on behalf of Respondent No.1 and Mr. Venegaonkar, learned counsel appearing on behalf of Respondent No.2.

(2.) The petitions are filed for the following reliefs :

(3.) The brief facts giving rise to the filing of present writ petitions are as thus :