LAWS(BOM)-2019-12-130

JOSE OLIMPIA MARTINS Vs. STATE OF GOA

Decided On December 05, 2019
Jose Olimpia Martins Appellant
V/S
STATE OF GOA Respondents

JUDGEMENT

(1.) Heard Shri Rohit Bras De Sa, learned Advocate for the petitioners, Shri S.D. Lotlikar, learned Senior Advocate for the respondent nos.7 to 11, Shri A.D. Bhobe, learned Advocate for the respondent no.2 and Shri Manish Salkar, learned Government Advocate for the respondent nos. 1 and 4.

(2.) Rule.

(3.) Ms. S. Kenny, learned Advocate waives service on behalf of the the respondent nos.7 to 11, Shri A.D. Bhobe, learned Advocate waives service on behalf of the respondent no.2 and Shri Manish Salkar, learned Government Advocate waives service on behalf of the respondent nos.1 and 4.