DHIRAJ UDAYRAO BORSE Vs. STATE OF MAHARASHTRA

Referred Judgements :-

DR.KRITI LAKHINA VS. STATE OF KARNATAKA [REFERRED TO]
D P JOSHI VS. STATE OF MADHYA BHARAT [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
D N CHANCHALA USHA P BHASKAR RAMASUBRAMANYAM SETTY V V SOUDAMINI R JAYASHREE VS. STATE OF MYSORE [REFERRED TO]
JAGADISH SARAN VS. UNION OF INDIA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
DINESH KUMAR II VS. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR GUPTA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY UNIVERSITY OF BOMBAY STATE OF MAHARASHTRA DR GAYATRI AGARWAL DR SACHIN D KULKARNI VS. THUKRAL ANJALI DEOKUMAR:ANJALI DEOKUMAR THUKRAL:THUKRAL ANJALI DEOKUMAR:STATE OF MAHARASHTRA [REFERRED TO]
P K GOEL VS. U P MEDICAL COUNCIL [REFERRED TO]
ANANT MADAAN BHARATB DUA NANDITA KALRA SHALINIJAIN VS. STATE OF HARYANA [REFERRED TO]
GUJARAT UNIVERSITY VS. RAJIVGOPINATHBHATT [REFERRED TO]
AHMEDABAD MUNICIPAL CORPN VS. NILAYBHAI R THAKORE [REFERRED TO]
PARAG GUPTA VS. UNIVERSITY OF DELHI [REFERRED TO]
SAURABH CHAUDRI VS. UNION OF INDIA [REFERRED TO]
MAGAN MEHROTRA VS. UNION OF INDIA [REFERRED TO]