CMI FPE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. MCMILLAN AND CO [REFERRED TO]
PUNJAB DISTILLING INDUSTRIES LIMITED VS. COMMISSIONER OF INCOME TAX SIMLA [REFERRED TO]
CHOWRINGHEE SALES BUREAU PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
COMMISSIONER OF INCOME TAX U P II LUCKNOW VS. BAZPUR CO OPERATIVE SUGAR FACTORY LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX CALCUTTA VS. BRITISH PAINTS INDIA LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PROVINCIAL FARMERS PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MOGUL LINE LIMITED [REFERRED TO]
KHATTAR KILN CO VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]