YUGANDHARA A. WAGHARALKAR Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) On 4th September, 2019 this Court passed the following

(2.) Pursuant to the above order, the Dean of Sir J.J.Group of Hospital has constituted a medical board comprising of the following doctors :

(3.) The Board has submitted its report today. We have gone through the Report. The opinion of the Board is reproduced hereunder :