(1.) Rule. Rule made returnable forthwith.
(2.) Learned counsels and learned AGP appearing for the respective respondents waives service of notice.
(3.) Heard finally by consent of the learned counsels appearing for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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