VINESH FAL DESSAI Vs. STATE OF GOA

Referred Judgements :-

STATE OF MAHARASHTRA STREE ATYACHAR VIRODHI PARISHAD MAHARASHTRA STATE VS. CHANDRA PRAKASH KEWAL CHAND JAIN:CHANDRA PRAKASH KEWAL CHAND JAIN POLICE SUB INSPECTOR POLICE STATION SITABULDI NAGPUR TEHSIL AND DISTRICT NAGPUR [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [REFERRED TO]
STATE OF RAJASTHAN VS. N K THE ACCUSED [REFERRED TO]
SUDHANSU SEKHAR SAHOO VS. STATE OF ORISSA [REFERRED TO]
STATE OF U P VS. KISHAN [REFERRED TO]
RISHI KESH SINGH VS. STATE [REFERRED TO]
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT VS. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION) [REFERRED TO]