REGENT COMPUTRONICS PVT. LTD.

Sanjay Mishrimal Panamiya Appellant

V/S

Sanjay Mishrimal Punamiya Respondents

Referred Judgements :-

HINDUSTAN STEEL LIMITED VS. DILIP CONSTRUCTION COMPANY [REFERRED TO]
SAVITHRAMMA VS. CECIL NARONHA [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [REFERRED TO]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
SHIPPING CORPORATION OF INDIA LIMITED VS. MACHADO BROTHERS [REFERRED TO]
BALDEV SINGH VS. SHINDER PAL SINGH [REFERRED TO]
SMS TEA ESTATES PVT LTD VS. CHANDMARI TEA CO PVT LTD [REFERRED TO]
ALL INDIA REPORTER LTD VS. RAMCHANDRA DHONDO DATAR [REFERRED TO]
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED VS. ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD [REFERRED TO]

JUDGEMENT

(1.) Notice of Motion No. 528 of 2015 has been filed by defendant No.1 seeking the following reliefs:-

(2.) Notice of Motion No. 534 of 2015 has been filed by defendant No.3 seeking the following reliefs :-

(3.) Since both these Notice of Motions were heard together and common arguments are advanced on behalf of defendant Nos.1, 2 and 3, both the above Notice of Motions are being disposed of by this common Judgment and Order.

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SANJAY MISHRIMAL PANAMIYA Vs. SANJAY MISHRIMAL PUNAMIYA

Referred Judgements :-

JUDGEMENT

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