XYZ Vs. UNION OF INDIA

Referred Judgements :-

MUNICIPAL CORPORATION,DELHI V. CHARANJIT LAL [REFERRED TO]
HIGH COURT ON ITS OWN MOTION V. STATE OF MAHARASHTRA [REFERRED TO]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED TO]
FRANCIS CORALIE MULLIN VS. ADMINISTRATOR UNION TERRITORY OF DELHI [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
PARMANAND KATARA VS. UNION OF INDIA [REFERRED TO]
SURENDRA CHAUHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
ANUJ GARG VS. HOTEL ASSOCIATION OF INDIA [REFERRED TO]
SUCHITA SRIVASTAVA VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
MEHMOOD NAYYAR AZAM VS. STATE OF CHATTISGARH [REFERRED TO]
GYAN CHANDRA MEHROTRA VS. UNIVERSITY OF ALLAHABAD [REFERRED TO]
BADSHAH VS. SAU. URMILA BADSHAH GODSE [REFERRED TO]
SHABNAM VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
JEEJA GHOSH & ANR. VS. UNION OF INDIA & ORS. [REFERRED TO]
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB VS. UNION OF INDIA AND OTHERS [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [REFERRED TO]
MEERA SANTOSH PAL AND ORS VS. UNION OF INDIA AND ORS [REFERRED TO]
X AND ORS. VS. UNION OF INDIA AND ORS [REFERRED TO]
MS. Z VS. STATE OF BIHAR [REFERRED TO]
SARMISHTHA CHAKRABORTTY & ANR. VS. UNION OF INDIA SECRETARY & ORS. [REFERRED TO]
MAMTA VERMA VS. UNION OF INDIA AND ORS. [REFERRED TO]
MRS.A. VS. UNION OF INDIA AND ORS. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
TAPASYA UMESH PISAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
INDEPENDENT THOUGHT VS. UNION OF INDIA AND ANR. [REFERRED TO]