LAWS(BOM)-2019-8-57

SUMAIYA IMRAN SHAIKH Vs. STATE OF MAHARASHTRA

Decided On August 13, 2019
Sumaiya Imran Shaikh Appellant
V/S
STATE OF MAHARASHTRA Respondents

JUDGEMENT

(1.) On 8th August, 2019, the Division Bench of this Court ( Coram : R.M.Borde and Mr. N.J. Jamadar, JJ) passed the following Order :

(2.) Pursuant to the above Order, the Dean of the Sir J.J. Group of Hospitals, Mumbai has constituted a Medical Board comprising of the following doctors :

(3.) The Board has submitted its report to this Court today. We have gone through the report and the opinion of the Board, which reproduced hereunder :