AUTOMOTIVE MANUFACTURERS LIMITED Vs. MEMBER INDUSTRIAL COURT

Referred Judgements :-

SUMER CHAND KHAJURIA V. STATE AND ORS. [REFERRED TO]
SWAPAN KUMAR BASU V. UNITED BANK OF INDIA AND ORS. [REFERRED TO]
INDIAN EXPRESS AND CHRONICLE PRESS VS. M C KAPUR [REFERRED TO: 1973 DGLS (SOFT) 102 : 1974 (2) L.LJ. 240 : 1974 (4) S.C.C. 848 :]
MULCHANDANI ELECTRICAL AND RADIO INDUSTRIES LIMITED VS. WORKMEN [REFERRED TO:1975 DGLS (SOFT) 34 : 1975 L.L.J. 391 : 1975(4) S.C.C. 731 :]
GLAXO LABORATORIES INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT MEERUT [REFERRED TO: 1983 DGLS (SOFT) 301 : 1984 (I).L.LJ. 16 : 1984(1) S.C.C. 1 :]
UMESH CHANDRA MISRA VS. UNION OF INDIA [REFERRED TO: 1992 DGLS (SOFT) 679 :]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO: 1998 DGLS (SOFT) 431 :]
B D SHETTY VS. CEAT LIMITED [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO: 2005 DGLS (SOFT) 353 : 255(3) L.L.J. 527 : 2005 (6) S.C.C. 636 :]
SURESH PATHRELLA VS. ORIENTAL BANK OF COMMERCE [REFERRED TO: 2006 DGLS (SOFT) 727 :]
NOIDA ENTREPRENEURS ASSN VS. NOIDA [REFERRED TO: 2007 DGLS (SOFT) 37 :]
CANTONMENT EXECUTIVE OFFICER VS. VIJAY D WANI [REFERRED TO: 2008 DGLS (SOFT) 496 :]
N B CHAUHAN VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
KOLHAPUR ZILLA SHEKARI VIKARI SAHAKARI SOOT GIRANI LTD VS. RAM CHANDRA SHANKAR SHINDE [REFERRED TO]
ABDULLA A LATIFSHAH VS. BOMBAY PART TRUST [REFERRED TO]
BHAVANI METAL WORKS VS. PANDURANG R SAWANT [REFERRED TO]
P V PUJARI VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
JAGDISH V GURSAHAN VS. AIR INDIA LIMITED [REFERRED TO]
S N THAMPY VS. TEXTILES COMMITTEE [REFERRED TO]
AIR INDIA LTD VS. L R SOLANKI [REFERRED TO]