(1.) Rule.
(2.) Learned AGP appearing on behalf of the respondents waives service of Rule.
(3.) By consent, Rule made returnable and heard forthwith since the controversy is narrow in these cases.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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