LAWS(BOM)-2009-7-247

TEREZA COUTO Vs. DAREEN ARAUJO

Decided On July 20, 2009
TEREZA COUTO Appellant
V/S
DAREEN ARAUJO Respondents

JUDGEMENT

(1.) HEARD learned advocate Shri P.S.Lotlikar for the Petitioners.

(2.) PETITIONERS are before this Court challenging the Order dated 9.6.2009 passed by the learned Civil Judge Senior Division at Panaji in Special Civil Suit No.102/2007/B.

(3.) THE application subject matter has been opposed by the defendant on the grounds which reads as follows:-