LAWS(BOM)-2009-12-79

ZUNKABAI Vs. KANTABEN

Decided On December 14, 2009
ZUNKABAI W/O LATE MANGU KUMRE Appellant
V/S
KANTABEN W/O LATE SHANTILAL PATEL Respondents

JUDGEMENT

(1.) This is a petition by original land owner tribals.

(2.) The land of tribals transferred to non-tribals was restored by Tahsildar by Order dated 24th October, 1975.

(3.) The order was not executed for a long time.