REGENT COMPUTRONICS PVT. LTD.

RATNABAI ADHAR PARDESHI Appellant

V/S

ADHAR UKHA PARDESHI Respondents

Referred Judgements :-

SARVINDER SINGH VS DALIP SINGH [REFERRED TO]
UNION OF INDIA VS. RAJKUMAR AGARWAL [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
SAVITRI DEVI VS. DISTRICT JUDGE GORAKHPUR [REFERRED TO]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED TO]
BIBI ZUBAIDA KHATOON VS. NABI HASSAN SAHEB [REFERRED TO]
SANJAY VS. MANIK ROY [REFERRED TO]
DHANALAKSHMI VS. P MOHAN [REFERRED TO]
ALKAPURI CO OPERATIVE HOUSING VS. JAYANTIBHAI NAGINBHAI [REFERRED TO]

(1.) Rule. Rule, returnable forthwith. Heard with the consent of the parties.

(2.) This Writ Petition is filed challenging the Order dated 12/4/2007 passed by the 5th Jt. Civil Judge (J.D.), Dhule.

(3.) The background facts of the case as disclosed in the petition are as under.