(1.) HEARD the learned Counsel appearing on behalf of the Applicant and the Learned APP for the State.
(2.) THIS is an application for transit bail.
(3.) APPLICATION is, accordingly, disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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