SHALAN W/O NARAYAN DAPPAL Vs. SONUBAI

Referred Judgements :-

MAFATLAL INDUSTRIES VS. UNION OF INDIA [REFERRED]
HIRDAY NATH VS. RAMCHANDRA [REFERRED]
BAKUL OIL INDUSTRIES VS. STATE OF GUJARAT [REFERRED]
EOOSEIN EASAM DADA INDIA LIMITED VS. STATE OF MADHYA PRADESH [REFERRED]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [REFERRED]
STATE OF BOMBAY VS. SUPREME GENERAL FILMS EXCHANGE LTD [REFERRED]
UJJAM BAI VS. STATE OF UTTAR PRADESH [REFERRED]
MUKUND DEO DEAD VS. MAHADU [REFERRED]
RAJA SOAP FACTORY VS. S P SHANTHARAJ [REFERRED]
MANUJENDRA DUTT VS. PURNEDU PROSAD ROY CHOWDHURY [REFERRED]
DEWAJI VS. GANPATLAL [REFERRED]
OFFICIAL TRUSTEE WEST BENGAL VS. SACHINDRA NATH CHATTERJEE [REFERRED]
UNION OF INDIA VS. TARACHAND GUPTA AND BROS [REFERRED]
M L SETHI VS. R P KAPUR [REFERRED]
HARI PRASAD MULSHANKER TRIVEDI VS. V B RAJU [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANT1 MISRA ADULT [REFERRED]
CONTROLLER OF ESTATE DUTY GUJARAT I AHMEDABAD VS. M A MERCHANT ACCOUNTABLE PERSON OF LATE SHRI A G MERCHANT MAJIRAJWADI ROAD BHAVNAGAR [REFERRED]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [REFERRED]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED]
COMMISSIONER OF INCOME TAX BANGALORE VS. R SHARADAMMA [REFERRED]
BUDHIA SWAIN VS. GOPINATH DEB [REFERRED]
UNITED BANK OF INDIA CALCUTTA VS. ABHIJIT TEA CO PRIVATE LIMITED [RELIED ON]
KAISER I HIND PRIVATE LIMITED VS. NATIONAL TEXTILE CORPORATION MAHARASHTRA NORTH LIMITED [REFERRED]
CRAWFORD BAYLEY AND CO VS. UNION OF INDIA [REFERRED]
KANAKKU KARTHIAYANI PILLAI NARAYANI PILLAI VS. NEELACANTA PILLAI RAMAN PILLAI [REFERRED]