(1.) Rule. Heard forthwith.
(2.) The question for determination in this petition is, what is the date for an application for registration as dealer under Rule 7(1)(ai) of the Bombay Sales Tax Rules, 1959, where a company court passes an order of amalgamation
(3.) A few facts may be set out:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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