(1.) HEARD learned counsel for the parties.
(2.) THE applicants are seeking bail in C. R. N. 32 of 2009 of Pangari police station. The crime has been registered against the applicants for having allegedly committed an offence punishable under sections 498, 306 read with 34 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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