(1.) List these matters for final hearing on 2nd December 2009 at 3.00 p.m.
(2.) Liberty to the learned Counsel appearing for the parties to file their written submissions not exceeding five pages within one week from today annexing copies of the judgments to be relied upon.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN