(1.) This is an appeal filed against the order passed by the Civil Judge, Senior Division, Panaji.
(2.) The facts giving rise to the appeal are as follows: -
(3.) Thereafter, the appellants/plaintiffs moved an application under Order 9 for restoration of the suit. This application was filed on 5.2.2007.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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