REGENT COMPUTRONICS PVT. LTD.

VILAS ATMARAM BANDODKAR Appellant

V/S

ATMARAM P BANDODKAR Respondents

Referred Judgements :-

FERNANDO JORGE COLACO VS. STATE OF GOA [REFERRED TO]
SHRI VICTOR DE GRACA PINTO AND ANR. VS. SMT. LOURDES DE GRACA PINTO E NAZARETH AND ANR. [REFERRED TO]
MOTIBAI SARVOTHAM PAI CANO VS. MARIA ELSA DO PERPETUO SOCORRO MOTA [REFERRED TO]
DAMODAR RAMNATH ALVE VS. GOKULDAS RAMNATH ALVE [REFERRED TO]
DAMODAR RAMNATH ALVE VS. JANAKIBAI RAMNATH ALVE [REFERRED TO]

JUDGEMENT

(1.) PARTIES were put to notice by observation contained in this court's Order dated 04. 09. 2009 that the appeal will be taken up for final disposal at the stage of admission hearing.

(2.) IN view of above, Rule. Rule is called out for hearing.

(3.) HEARD learned Advocates at length.

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VILAS ATMARAM BANDODKAR Vs. ATMARAM P BANDODKAR

Referred Judgements :-

JUDGEMENT

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