MAHARASHTRA STATE ROAD TRANSPORT CORPORATION NAGPUR THROUGH ITS DIVISIONAL CONTROLLER Vs. UTTAMRAO S/O RAMAJI PANCHBUDHE

JUDGEMENT

(1.) THE following order was passed on 10.7.2000 in this writ petition.

(2.) PETITIONER challenges the order passed by the Industrial Court, Maharashtra, Nagpur Bench, Nagpur in ULP Revision No.310/1998 [Divisional Controller ..vs.. Uttamrao Ramaji Pachbudhe] and ULP Revision No.311/1998 [Divisional Controller M.S.R.T.C. ..vs... Moreshwar Tulshiram Supare]. The impugned order reads: