REGENT COMPUTRONICS PVT. LTD.

MANOJ SHANTILAL NANAVATI Appellant

V/S

NANDINI M. DASADIA Respondents

Referred Judgements :-

MALLAPPA FAKIRAPPA SANNA NAGASHETTI VS. SHIVAPPA [REFERRED TO]
ISHWARDEO NARAIN SING VS. KAMTH DEVI [REFERRED TO]
KANWARJIT SINGH DHILLON VS. HARDYAL SINGH DHILLON [REFERRED TO]
KRISHNA KUMAR BIRLA VS. RAJENDRA SINGH LODHA [REFERRED TO]
ANIL KAK VS. KUMARI SHARADA RAJE [REFERRED TO]
K LAXMANAN VS. KKAYIL PADMINI [REFERRED TO]
BHARPUR SINGH VS. SHAMSHER SINGH [REFERRED TO]

JUDGEMENT

(1.) This is a Suit/Petition for Probate of the Last Will and Testament of late Champaben Nanavati (deceased), mother of the Plaintiffs/Petitioners and the Defendant.

(2.) Does the Defendant prove that the alleged Will was executed by the said deceased under undue influence No.

(3.) What order The Petition/Suit is allowed.

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MANOJ SHANTILAL NANAVATI Vs. NANDINI M DASADIA

Referred Judgements :-

JUDGEMENT

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