A A PARULEKAR Vs. GOA STATE INFORMATION COMMISSION

JUDGEMENT

(1.) This is a writ petition by a government officer who was Public Information Officer, on assumption of the charge of Superintending Surveyor of Works.

(2.) Respondent No.2 herein filed application for information on 31.8.2006.

(3.) Admittedly, the application for information was given in the office of Assistant Engineer, P.W.D Works Division, Sanguem, which is within the jurisdiction of the petitioner.