YASHWANT MOTIRAM PATEL Vs. STATE OF MAHARASHTRA

Referred Judgements :-

BHOPAL SUGAR INDUSTRIES LIMITED VS. INCOME TAX OFFICER BHOPAL [REFERRED TO]
K CHELLIAH VS. INDUSTRIAL FINANCE CORPORATION OF INDIA [REFERRED TO]
AWADH BIHARI SINGH VS. STATE OF BIHAR [REFERRED TO]
H P STATE ELECTRICITY BOARD VS. K R GULATI [REFERRED TO]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED TO]
GOVERNMENT OF ORISSA VS. ASHOK TRANSPORT AGENCY [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]