(1.) NONE appeared for the Respondent again.
(2.) AFFIDAVIT of service is filed.
(3.) HOWEVER, liberty is granted to the Respondent to settle the matter and/or to furnish the security to the satisfaction of the Petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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