(1.) Rule. Rule is made returnable forthwith. Heard finally with consent of the parties.
(2.) This writ petition has been filed against the order passed by the Civil Judge (Sr.Dn.), Chandrapur on an application (Exh. 100).
(3.) The facts are as follows -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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