(1.) RULE. Rule is made returnable. Heard by consent.
(2.) PERUSED the record annexed to the petition.
(3.) THIS is a petition by unsuccessful defendants who lost before District court who has while allowing plaintiffs' appeal, claimed injunction against the defendants.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN