(1.) APPELLANT plaintiff filed the suit for recovery of money lent.
(2.) PLAINTIFF's suit was opposed by defendants. Present respondent nos. 1 and 2 were the defendant nos. 4 and 5. These defendants filed the written statements.
(3.) DEFENDANT nos. 4 and 5 did not enter the witness box.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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