LAWS(BOM)-2009-9-66

ANTHONY JOHN MENINO RODRIGUES Vs. GREGORY BRUNO FERNANDES

Decided On September 07, 2009
ANTHONY JOHN MENINO RODRIGUES Appellant
V/S
GREGORY BRUNO FERNANDES Respondents

JUDGEMENT

(1.) The calendar of election was as follows:

(2.) The Petitioner, the respondent No. 1, Smt. Belvy Auxilo Noronha, Shri Filastro Teodorio Cardozo and Shri Teodomiro Paul Mendonca were the candidates in the fray for the seat of member of Panchayat of Village Varca for ward No. III.

(3.) Nomination of the respondent No. 1 was orally objected by the petitioner.