REGENT COMPUTRONICS PVT. LTD.

EKNATH P KAMBLE Appellant

V/S

JANQUI NILU KAMBLE Respondents

Referred Judgements :-

BALA MALLAMMA V. REGISTRAR,OSMANTA UNIVERSITY,HYDERABAD [REFERRED TO]
ASST.ENGINEER GWD,BANSWARA V. RAKMA BHIL [REFERRED TO]
SK IBRAHIM VS. SK MEHMOOD [REFERRED TO]

(1.) This appeal has been preferred by the opposite party No. 1 against the award passed by the Workmen's Compensation Commissioner.

(2.) The facts giving rise to this appeal, are as follows:

(3.) I have heard the learned Counsel for the appellant and the respondent. The appeal is admitted on the following substantial questions of law :