LAWS(BOM)-2009-1-228

MONIKA GEMS Vs. ASSISTANT COMMISSIONER OF INCOME TAX

Decided On January 19, 2009
Monika Gems Appellant
V/S
ASSISTANT COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

(1.) ALL these appeals are being disposed of by this common order.

(2.) THESE appeals are filed by the assessees on the following questions of law :

(3.) IT is not necessary to set out the facts in detail in view of the order to be passed.