(1.) Admit. Learned Advocate Mr. N. C. Phadnis waives service.
(2.) Heard rival arguments at length.
(3.) Order dated 22nd June, 2009 passed by learned Single Judge of this Court in Writ Petition No.5092 of 2008 is challenged before us in this letters patent appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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