REGENT COMPUTRONICS PVT. LTD.

SHOBHA W/O. BHASKAR KAORE Appellant

V/S

SWASTIK BUILDERS Respondents

Referred Judgements :-

KIRAN SINGH VS. CHAMAN PASWAN [REFERRED TO]
JAI NARAIN RAM LUNDIA VS. KEDAR NATH KHETAN [REFERRED TO]
CHEN SHEN LING VS. NAND KISHORE JHAJHARIA [REFERRED TO]
BALI RAM PRASAD VS. STATE OF MYSORE [REFERRED TO]
CHANDRIKA MISIR VS. BHAIYA LAL [REFERRED TO]
LAXMI ENGINEERING WORKS VS. RS G INDUSTRIAL INSTITUTE [REFERRED TO]
RAJEEV METAL WORKS VS. MINERAL AND METAL TRADING CORPORATION OF INDIA LIMITED [REFERRED TO]
KALPAVRUKSHA CHARITABLE TRUST VS. TOSHNIWAL BROTHERS BOMBAY PRIVATE LIMITED [REFERRED TO]
BALVANT N VISWAMITRA VS. YADAV SADASHIV MULE [REFERRED TO]
STATE OF MAHARASHTRA VS. RASHID BABUBHAI MULANI [REFERRED TO]

JUDGEMENT

(1.) By the present writ petition, the petitioner has put to challenge the order dated 7th July, 2007, passed below Exh. 13 in Special Darkhast No. 190/1996, by which the executing Court dismissed the execution proceedings filed by the petitioner.

(2.) In support of the writ petition, Mrs. S. S. Wandile, learned counsel for the petitioner made the following submissions.

(3.) Mr. D. L. Dharmadhikari, learned counsel for Respondent Nos. 1 and 2 made the following submissions and also filed a brief note of argument styled as Pursis along with the citations. He made the following submissions.

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SHOBHA Vs. SWASTIK BUILDERS

Referred Judgements :-

JUDGEMENT

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