VIJAY PANDIT Vs. STATE OF MAHARASHTRA

Referred Judgements :-

ABDUL WAHEB ANSARI VS. STATE OF BIHAR AND ANOTHER [REFERRED TO]
RAJ KISHOR ROY VS. KAMLESHWAR PANDEY AND ANOTHER [REFERRED TO]
STATE OF H.P. VS. M.P. GUPTA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BHAGWANT KISHORE JOSHI [REFERRED TO]
PRABHAKAR V SINARI VS. SHANKER ANANT VERLEKAR [REFERRED TO]
P SIRAJUDDIN VS. STATE OF MADRAS [REFERRED TO]
BHAGWAN PRASAD SRIVASTAVA VS. N P MISHRA [REFERRED TO]
PUKHRAJ VS. STATE OF RAJASTHAN [REFERRED TO]
B S SAMBHU VS. T S KRISHNASWAMY [REFERRED TO]
SURESH KUMAR BHIKAMCHAND JAIN VS. PANDEY AJAY BHUSHAN [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
P K PRADHAN VS. STATE OF SIKKIM [REFERRED TO]
SOMPAL SINGH VS. SUNIL RATHI [REFERRED TO]
RAMESH KUMARI VS. STATE N C T OF DELHI [REFERRED TO]
LALLAN CHAUDHARY VS. STATE OF BIHAR [REFERRED TO]
SHASHIKANT VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
RAJINDER SINGH KATOCH VS. CHANDIGARH ADMINISTRATION [REFERRED TO]
JAGANNATH SADANGI VS. SAMBARI SOURANI [REFERRED TO]
TRILOCHAN BARIK VS. RAGHUNATH BAL [REFERRED TO]
MARY KUTTY THOMAS VS. PAWAR D C P -ZONE-IV [REFERRED TO]
G P PEDKE VS. SYED JAVED ALI [REFERRED TO]
KOTAK MAHINDRA BANK LTD VS. NOBILETTO FINLEASE AND INVESTMENT PVT LTD [REFERRED TO]
KALPANA KUTTY VS. STATE OF MAHARASHTRA [REFERRED TO]