(1.) This application is directed against order dated 13.06.2008 ordering issuance of process in Criminal Case No. 697/2008 passed by Judicial Magistrate First Class, Arvi against the present applicant.
(2.) Brief facts of the case are as under:-
(3.) The applicant, who is original accused no.2, is having two storied houses by name "Pandey Bhawan" at Veltori, near Manohar Paper Mart, Gondia. In the said house, on the first floor, the complainant was residing as tenant on monthly rent of Rs. 750/- and she was residing there along with household articles.