(1.) All these appeals are being disposed of by this common order.
(2.) These appeals are filed by the assessees on the following questions of law:
(3.) It is not necessary to set out the facts in detail in view of the order to be passed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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