(1.) NONE represented for the petitioners.
(2.) THIS writ petition arises out of complaint filed by the 2nd respondent before 33rd Court, Ballard Pier, Bombay being case No. 115/S/of 1991 and the process has been issued against the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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