(1.) THE writ petition is directed against the order passed by the Executive Magistrate under Sec.133 of Criminal Procedure Code which was confirmed in Revision by Sessions Court, Ratnagiri in Criminal Revision Application No.51 of 1989.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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