LAWS(BOM)-1998-2-157

VISHWANATH ADAPPA MUDDEBIHALKAR Vs. LILVATI JAYKUMAR SASVADE

Decided On February 11, 1998
Vishwanath Adappa Muddebihalkar Appellant
V/S
Lilvati Jaykumar Sasvade Respondents

JUDGEMENT

(1.) Rule.