HINDUSTAN LEVER LIMITED Vs. HINDUSTAN LEVER EMPLOYEES UNION

Referred Judgements :-

NORTHBROOK JUTE COMPANY LIMITED AND THEIR WORKMEN [REFERRED]
BANARAS ELECTRIC LIGHT AND POWER CO. LTD.,BEHLUPURA V. GOVERNMENT OF UTTAR PRADESH [REFERRED]
M/S. PARRY AND CO. LTD. V. P.C. LAL [REFERRED]
RAZA BULAND SUGAR CO. LTD. V. THEIR WORKMEN [REFERRED]
WORKMEN OF P.M. MADURAI MOODALIAR AND SONS AND THE MANAGEMENT [REFERRED]
MYSORE STRUCTURALS LTD. BANGALORE AND THEIR WORKMEN [REFERRED]
SHANKARPRASAD GOPALPRASAD PATHAK V. LOKMAT NEWSPAPERS (PRIVATE) LTD.,NAGPUR [REFERRED]
CENTRAL PROVINCES TRANSPORT SERVICE LIMITED NAGPUR VS. RAGHUNATH GOPAL PATWARDHAN [REFERRED]
D MACROPOLLO AND CO PRIVATE LIMITED VS. D MACROPOLLO AND CO PRIVATE LTD [REFERRED]
RAM PRASAD VISHWAKARMA VS. CHAIRMAN INDUSTRIAL TRIBUNAL PATNA [REFERRED]
TATA IRON AND STEEL COMPANY LIMITED VS. WORKMEN [REFERRED]
HINDUSTAN LEVER LIMITED THE WORKMEN VS. RAM MOHAN RAY:HINDUSTAN LEVER LIMITED [REFERRED]
WESTERN INDIA MATCH COMPANY LIMITED VS. WORKMEN [REFERRED]
WORKMEN OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED THIRU J N GEORGE VS. FIRESTONE TYRE AND RUBBER CO:MANAGEMENT OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED [REFERRED]
AMETEEP MACHINE TOOLS VS. LABOUR COURT HARYANA [REFERRED]
BROOKE BOND INDIA LIMITED VS. WORKMEN [REFERRED]
WORKMEN OF THE FOOD CORPORATION OF INDIA VS. FOOD CORPORATION OF INDIA [REFERRED]
SHANKAR PANDURANG JADHAV THOPPIL RAMAKRISHNAN VS. VICE ADMIRAL FLAG OFFICER COMMANDING IN CHIEF:UNION OF INDIA [REFERRED]
STATE OF UTTAR PRADESH VS. NOORIE ALIAS NOORJAHAN [REFERRED]
P VIRUDHACHALAM VS. MANAGEMENT OF LOTUS MILLS [REFERRED]
J K COTTON MANUFACTURERS LTD VS. J N TEWARI [REFERRED]
HINDUSTAN LEVER EMPLOYEES UNION VS. STATE OF MAHARASHTRA [REFERRED]
HINDUSTAN LEVER EMPLOYEES UNION VS. STATE OF MAHARASHTRA [REFERRED]
GULF AIR, BOMBAY VS. S.M. VAZE [REFERRED]