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LAWS(BOM)-1988-12-68

COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED

Decided On December 06, 1988
COMMISSIONER OF INCOME TAX Appellant
V/S
TATA CHEMICALS LTD. Respondents

Referred Judgements :-

VAZIR SULTAN TOBACCO CO LIMITED HYDERABAD BALLARPUR INDUSTRIES LIMITED CALCUTTA BENGAL PAPER MILLS CO LIMITED CALCUTTA ECHJAY INDUSTRIES PRIVATE LIMITED BOMBAY HYCO PRODUCTS PRIVATE LIMITED BOMBAY VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX:COMMISSIONER OF INCOME TAX CITY V BOMBAY [REFERRED TO]

JUDGEMENT

(1.) THIS reference raises only one question of law. The question reads as under :

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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